Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Tamilnadu - Subsection Section 14A(4) in Tamil Nadu Medical Registration Act, 1914 (4)The provisions of this section shall cease to be in force from such date as the State Government may, by notification in the Official Gazette, appoint.]