Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 44 in The Assam Agricultural University Act, 1968

44. Residence of students.

- Students shall reside in accommodation maintained or approved by the University.