Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Arunachal Pradesh - Subsection Section 90(2) in Arunachal Pradesh Municipal Act, 2007 (2)The Form of the financial statement, and the manner in which the financial statement shall be prepared, shall be such, as may be prescribed.
