Section 22 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
22. Authorities of the Cluster University.
- The following shall be the authorities of the University, namely :-(a)the Governing Body;(b)the Board of Management;(c)the Academic Council;(d)Finance Committee;(e)Building and Works Committee;(f)Board of Studies; and(g)such other authorities as may be declared by the Statutes to be the authorities of the University.
