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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of West Bengal - Subsection

Section 198(2)(l) in West Bengal Municipal Act, 1993

(l)special requirements of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building (including those for assembly, movement, parking, loading, unloading, public conveniences, water supply and vendors' plazas);