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Bombay High Court

Pramod Kumar Bhambani And Anr vs Lodha Developers Ltd on 27 February, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                  Board Sr.No.:-30

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         ARBITRATION PETITION NO. 1082 OF 2019

 Pramod Kumar Bhambani And Anr                             ....PETITIONER
            V/S
 Lodha Developers Ltd                                    ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th February, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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