Section 41 in The University of Rajputana (Second Amendment) Act, 1950
41. Members of the Syndicate not to get remuneration. - No member of the Syndicate shall get any remuneration for any work done by him for the University, whether as an examiner or otherwise. If, however, a member of the Syndicate is specially invited to become an examiner, the maximum amount of remuneration payable to him shall not exceed one hundred rupees.
