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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3)(b) in Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976

(b)any wakf to which [the Wakf Act, 1954] [See now the Wakf Act, 1995 (Central Act 43 of 1995).] (Central Act 29 of 1954) applies; whether by way of rent; either in cash or kind, loan or other dues;