Calcutta High Court
Messrs Madhav Mukund Finance Pvt. Ltd vs Messrs Exterior Interior Limited on 2 September, 2019
Author: Shivakant Prasad
Bench: Shivakant Prasad
OD-23
C.S. No. 88 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MESSRS MADHAV MUKUND FINANCE PVT. LTD.
Versus
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SHIVAKANT PRASAD
Date : 2nd September, 2019.
The Court: As prayed for on behalf of the plaintiff, let the matter appear under the same heading two weeks hence.
(SHIVAKANT PRASAD, J.) S.Bag