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Calcutta High Court

Messrs Madhav Mukund Finance Pvt. Ltd vs Messrs Exterior Interior Limited on 2 September, 2019

Author: Shivakant Prasad

Bench: Shivakant Prasad

OD-23

                                C.S. No. 88 of 2015

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                 MESSRS MADHAV MUKUND FINANCE PVT. LTD.
                                Versus
                    MESSRS EXTERIOR INTERIOR LIMITED


   BEFORE:
   The Hon'ble JUSTICE SHIVAKANT PRASAD

Date : 2nd September, 2019.

The Court: As prayed for on behalf of the plaintiff, let the matter appear under the same heading two weeks hence.

(SHIVAKANT PRASAD, J.) S.Bag