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State of West Bengal - Section

Section 2 in West Bengal Societies Registration Rules, 1963

2. Definitions.

— In these rules, unless there is anything repugnant in the subject or context:
(1)"the Act" means the West Bengal Societies Registration Act, 1961 (West Bengal Act 26 of 1961);
(2)"Form" means a form appended to these rules;
(3)"Section" means a section of the Act.