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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Marine Fishing Regulation Rules, 1983

(1)In case the owner of a registered fishing vessel fails to pay up the fees for renewal of licence by the stipulated date under Rule 9 he shall be liable to pay a penalty of Rs. 5 for the 1st month beginning from 1st July up to 31st July and then @ Re. 1 per day for the succeeding months.