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State of Mizoram - Section
Section 195 in Mizoram Excise Rules, 1983
195. Fees for canteen tenant licence.
- The fees for a licence for the sale of foreign liquor under the canteen tenant system shall be as follows :| (a) | C. S. D. (1) Supplying foreign liquor to Army/Air force/Navyunits/Battalions, etc. | Rs. 400 per annum |
| (b) | Units canteens | Rs. 200 : |