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[Cites 0, Cited by 0] [Section 46A] [Entire Act]

State of Rajasthan - Subsection

Section 46A(2) in Rajasthan Co-operative Societies Rules, 2003

(2)The committee of the society shall, before expiry of its terms, appoint an independent Election Officer, who shall not be a member or an employee of the society, to conduct elections for the next committee and office bearers of the society.