Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007 (3)Where the consumer do not provide the complete metering system(s), ownership of consumer shall be limited to part of the system provided by him.
