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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(8) in The Orissa State Prosecution Service Rules, 1997

8.2The names of the officers in the select list shall be arranged in order of merit. The select list shall not contain the names more than the existing and the anticipated vacancies as determined under Rule 7.1. above.