Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bombay Presidency - Subsection Section 1(2) in The Bombay Gas Supply Act, 1939 (2)[ It extends to the whole of the State of Bombay.] [This sub-section was substituted for the original by Bombay 51 of 1958, Section 4 (1).]
