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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)The numbers used for various forms and registers in Andhra Pradesh Municipal Accounts Manual have been adopted in these rules. As some of the forms and registers are not applicable in the context of the Rules, there would be some discontinuity in the numbers.Chapter - II Accounting System