Kerala High Court
M/S.Vas Pharmaceuticals (India) ... vs M/S.Gujarat Insecticides Limited on 31 May, 2001
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE K.HARILAL
TUESDAY, THE 19TH DAY OF JULY 2016/28TH ASHADHA, 1938
AS.No. 599 of 2001 ( )
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AGAINST THE JUDGMENT IN OS 1012/1992 of I ADDL.SUB COURT,ERNAKULAM
DATED 31-05-2001
APPELLANT(S): PLAINTIFF:
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M/S.VAS PHARMACEUTICALS (INDIA) LIMITED
KOCHI - 682 019, A PUBLIC LIMITED COMPANY
INCORPORATED UNDER THE COMPANIES ACT,
REPRESENTED BY ITS MANAGING DIRECTOR
VASUDEVAN.K.PUNTHALATH.
BY ADV. SRI.P R VENKITESH (B/O)
RESPONDENT(S): DEFENDANT:
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M/S.GUJARAT INSECTICIDES LIMITED
PLOT NO.805/806, G.I.D.C. INDUSTRIAL ESTATE
POST BOX NO.90, ANKLESHWAR, 393 002
BRANCH, GUJARAT, PIN - 393 002.
REPRESENTED BY ITS MANAGING DIRECTOR,
SREE K.H.GHARDA.
THIS APPEAL SUITS HAVING BEEN FINALLY HEARD ON 19-07-2016,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
V.CHITAMBARESH & K.HARILAL JJ.
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A.S.No.599 of 2001
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Dated this the 19th day of July, 2016
J U D G M E N T
Chitambaresh, J.
Counsel reports 'no instructions'. Appellant called, absent.
The Appeal Suit is dismissed for non prosecution.
Sd/-
V.CHITAMBARESH, Judge.
Sd/-
K.HARILAL, Judge.
nj/19.07.2016