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Calcutta High Court

Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 25 March, 2026

   OD-74

                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                IA NO. GA/15/2025
                                        In
                                    CS/12/2009

                      NARENDRA KUMAR BERLIA AND ORS
                                   Vs
                        OM PRAKASH BERLIA AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 25TH MARCH, 2026.

Appearance:

Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. ...For Defendant nos. 1 & 2 Mr. Pranit Bag, Adv.
Mr. Vikram Wadehra, Adv. Ms. Akansha Yadav, Adv. ...For Dhruva Woollen Mill. Pvt. Ltd.
Mr. Aditya Kanodia, Adv.
Mr. S. Ahmed, Adv.
... For the Defendant no.19 The Court : Heard the submissions of the Learned Advocate representing the respective parties.
Next date be fixed on 30th March, 2026.
(ANANYA BANDYOPADHYAY, J.) A Dey