Calcutta High Court
The Commissioner Of Income Taxd W.B.I ... vs M/S.Electric Lamp Manufacturers (I) ... on 31 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITR 119 OF 1988
THE COMMISSIONER OF INCOME TAXD W.B.I CAL.
Versus
M/S.ELECTRIC LAMP MANUFACTURERS (I) LTD. CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 31st March, 2014.
The Court :- None appears to prosecute the matter. Records are incomplete as reported by the registry of this Court.
Accordingly, the reference petition is dismissed for non-prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.