Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Goa - Subsection Section 53(1) in The Goa Co-operative Societies Act, 2001 (1)Where a society has an operational deficit in any given year, the board of directors shall place before the general body the detailed report of causes of such deficit.
