Allahabad High Court
Gajendra Singh vs Additional Civil Judge Junior Div. ... on 2 December, 2022
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 4101 of 2015 Petitioner :- Gajendra Singh Respondent :- Additional Civil Judge Junior Div. Court No.1 And Another Counsel for Petitioner :- Vinod Swaroop Counsel for Respondent :- J.S. Pandey Hon'ble Vivek Chaudhary,J.
Case called out in the revised list.
None appears for the petitioner to press the petition. Learned counsel for the respondents is present.
The petition is dismissed for want of prosecution.
Pending application(s), if any, also stands dismissed.
Interim order, if any, stands discharged.
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(Vivek Chaudhary, J.) Order Date :- 2.12.2022 Arjun/-