Allahabad High Court
Kalika Prasad Tripathi vs State Of U.P. & Others on 28 January, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 38 Case :- WRIT - A No. - 2985 of 2010 Petitioner :- Kalika Prasad Tripathi Respondent :- State Of U.P. & Others Petitioner Counsel :- Vikrant Pandey Respondent Counsel :- C.S.C.,Amit Dube Hon'ble Amreshwar Pratap Sahi,J.
Orders have been passed today in Writ Petition No. 3122 of 2010. This matter shall also stand connected with the same. For order see order of date passed in the aforesaid writ petition. Order Date :- 28.1.2010 Shiraz