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State of Madhya Pradesh - Section

Section 4 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

4. Superintendence of ferries.

- Subject to the general control of the Janpad Panchayat, the superintendence of the ferry situated in the Jurisdiction of such Janpad Panchayat shall be vested in the Chief Executive Officer of the Janpad Panchayat or such other officer authorised by the Chief Executive Officer of Janpad Panchayat, appointed by name or by virtue of his office in this behalf, and such officer shall except when the tolls of such ferry is leased, make all necessary arrangements for the supply of boats for such ferry, and for the collection of the authorised tolls leviable thereof.