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[Cites 0, Cited by 0] [Section 73B(4)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(4)(c) in The Maharashtra Co-Operative Societies Act, 1960

(c)[* * *] [Clause (c) was deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 32(e), (w.e.f. 14-2-2013).].