Chattisgarh High Court
M/S. Ashok Iindustries vs Employees Provident ... on 6 February, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPL No. 4768 of 2010
M/s Ashok Industries Versus Employees Provident Fund Appellate Tribunal
WPL 6153/2011, WPL 4751/2010
06/02/2020 Shri NK Vyas, counsel for the petitioner.
Shri Sunil Pillai, counsel for the respondent.
As prayed, post the matter in the week after next.
Sd/-
Judge (Prashant Kumar Mishra) Barve