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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3)(f) in The Rajasthan Minor Mineral Concession Rules, 1986

(f)Excavation of mineral from river or stream bed and use of protection works of the same river or stream at or near the same spot, and