Andhra Pradesh High Court - Amravati
Penumothu Venkata Ramana Died Per L.Rs. vs Sunkara Narasamma, on 13 July, 2021
Author: M.Venkata Ramana
Bench: M.Venkata Ramana
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI MAIN CASE NO.: S.A.No.200 of 2013 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
7. 13.07.2021 MVR,J Tr. to I-O folder before corrections if any.
Pl.verify.
At request of learned counsel for the appellants, for filing proof of service memo, list on 28.07.2021.
______ MVR,J Pab