Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 48 in The Punjab Betterment Charges and Acreage Rates Rules, 1955

48. Copy thereof to be sent to Subordinate Officer.

- A copy of the decision or order shall be transmitted by the appellate authority to the officer from whose decision or order the appeal was preferred.