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State of Karnataka - Section

Section 95 in Karnataka Agricultural Produce Marketing Act 1966

95. Manner of preparing budget etc.

- The manner in which any payment from the Market Fund shall be made its accounts shall be kept and audited or re-audited (including powers to be exercised by the auditor in that behalf) its annual revised or supplementary budget estimates of income and expenditure shall be made (including provision for modifying annulling or rescinding such budgets) and its annual administration report shall be prepared shall be prescribed by rules made in that behalf.