(1)Every Headmaster/Principal of a private school, who has not been confirmed shall be liable to appear at the examination within two years of his appointment, whichever is later. A Headmaster/Principal shall not be confirmed in his appointment until he has passed the examination. Every proposal for permanent appointment sent by the Managing Committee to the District Education Officer shall be accompanied with a certificate to the effect that the Headmaster/Principal has passed the departmental examination. The District Education Officer shall scrutinise the list of successful candidates which will be sent to them annually by the Director of Public Instruction, Bihar, before approving of the appointment of any Headmaster/ Principal on a permanent basis.