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State of Rajasthan - Section

Section 11 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

11. Nationality.

- A candidate for appointment to the service must be
(a)A citizen of India, or
(b)A subject of Nepal or
(c)A subject or Bhutan, or
(d)A Tibetan refugee who came over to India before the 1st January 1962 with the intention of permanently settling in India , or
(e)A person of Indian origin who has migrated from Pakistan, Burma, Shri Lanka and East African Countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar) Zambia , Malawi, Zaire and Ethiopia with the intention of permanently settling in India:
Provided that a candidate belonging to categories(b) (c)(d) and (e) shall be a person in whose favour a certificate of eligibility has been issued by the Government in the Department of Home Affairs and justice after proper verification.