Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(2) in The Goa Salaries and Allowances of Ministers Act, 1964 (2)Any travelling allowance under this section may be paid in cash or free official transport provided in lieu thereof.
