Punjab-Haryana High Court
Robin Goyal vs State Of Punjab & Ors on 16 August, 2017
124
IOIN-CM-9778-CWP of 2017 IN
CWP No.13834 of 0217
Robin Goyal
versus
State of Punjab and others
Present: Ms. Deepali Puri, Advocate for the respondent.
*****
Heard.
Affidavit of B. Srinivasan, IAS, Managing Director, Punjab State Civil Supplies Corporation Ltd. filed by learned counsel for Punjab State Civil Supplies Corporation Ltd. is taken on record.
This Court is satisfied with the explanation. Disposed of.
(A.B. CHAUDHARI) JUDGE August 16, 2017 mahavir 1 of 1 ::: Downloaded on - 19-08-2017 16:52:54 :::