Section 40 in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018
40. Guidelines for child to take assistance of experts, etc.
- Subject to such rules as may be made in this behalf, the State Government shall prepare guidelines for use of non-governmental organizations, professionals and experts or persons having knowledge of psychology, social work, physical health, mental health and child development to be associated with the pre-trial and trial stage to assist the child.
