Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(1)(b) in The Bihar Value Added Tax Act, 2005

(b)any particular thing done to any goods amounts to or results in the manufacture of goods, within the meaning of that term, or