Central Information Commission
Mrsurender Pal Singh vs Mtnl on 6 January, 2015
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File Nos.: CIC/LS/C/2011/000599/BS/6703
Jan 6, 2015
Applicant : Sh. Surender Pal Singh
A 2/114, Sector - 5, Rohini
New Delhi - 110 085
Respondent : The CPIO
Executive Director, MTNL
Corporate Office, Door Sanchar Bhawan,
Room No. 710, 7th Floor,
JLN Marg, New Delhi - 110 002
Facts:
1. The applicant had filed the instant Complaint dated 08/02/2011 before the Commission. The Commission initiated an enquiry into the Complaint and has received a report dated 23/12/2014 from the GM (OP & Mktg), MTNL which reveals that the information available in material form had been supplied to the applicant on 21/10/2010.
2. The enquiry officer has also forwarded a copy of the applicant's death certificate (duly attested by his son) showing that he has expired on 03/03/2014.
Decision Notice:
The Complaint has abated as the applicant has passed away.
Basant Seth Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 1