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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Indian Medicine Central Council (Election) Rules, 1975

(1)Each nomination paper shall be subscribed by two electors as proposer and seconder and shall contain a declaration signed by the person proposed signifying his consent to stand for the election:[***] [Omitted by S.O. 532 (E), dated 15-9-1979.]