Uttarakhand High Court
State Of Uttarakhand & Another vs Keshwa Nand Joshi & Others on 8 July, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
CLMA No.6990/ 2015 (DelaV Condonation Appl.) In SPA No. 289 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J. Mr. P.C. Bisht, Standing Counsel for the State of Uttarakhand/ appellants. Mr. Alok Mehra, Advocate for the respondents.
List this matter alongwith SPA No.536 of 2014 on 13.07.2015. (V.K. Bist, J.) (K.M. Joseph, C.J.) 08.07.2015 Arpan