Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(1) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011 (1)The State Advisory Council (hereinafter in this rule referred to as the Council) shall consist of a Chairperson and 14 members.
