Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Goa - Subsection Section 30(3) in The Goa Children's Act, 2003 (3)The powers of the Competent Authority and the Special Officers under this Act shall not fall within the jurisdiction of the Children's Court.
