Delhi High Court - Orders
Kone Elevator India Pvt Ltd vs Shapoorji Pallonji And Company Pt Ltd on 14 January, 2026
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1837/2025
KONE ELEVATOR INDIA PVT LTD .....Petitioner
Through: Kunal Kher, Adv.
versus
SHAPOORJI PALLONJI AND COMPANY PT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 14.01.2026
1. As per the affidavit of service filed alongwith tracking report, notice was delivered to the respondent.
2. None has put an appearance on behalf of the respondent despite service.
3. In the interest of justice, put up on 11.02.2026.
AVNEESH JHINGAN, J JANUARY 14, 2026 „ha‟ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:37:09