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State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh Goods and Services Tax Rules, 2017

1. Short title, [***] [Omitted 'Extent' by Notification No. EXN-F(10)-14/2017-Loose, dated 30.6.2017 (w.e.f. 27.6.2017).] and Commencement.

(1)These rules may be called the Himachal Pradesh Goods and Services Tax Rules, 2017.
(2)They shall deem to have come into force with effect from 24th June, 2017.