Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Bengal Presidency - Subsection Section 57(b) in Presidency Small Cause Courts Act, 1882 (b)tools and implements not in use, where there is other movable property in or upon the house or premises sufficient to cover such amount and costs; or
