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State of Tamilnadu - Section

Section 128 in Tamil Nadu Educational Rules

128.

The rules contained in this chapter shall apply to every recognised training school under private management, except insofar as the Director may, from time to time, exempt from their operation, schools in backward localities or for backward classes, schools for the training of mistresses of and schools requiring special consideration.Except as hereinafter provided, the rules for training institutions under public management shall hold good in every recognised training school under private management.Control