Securities Appellate Tribunal
Basmati Securities Pvt. Ltd. vs Sebi on 26 September, 2022
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 26.09.2022
Misc. Application No. 100 of 2022
And
Appeal No. 591 of 2022
Basmati Securities Pvt. Ltd. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Ronit Sharma, Advocate for the Appellant.
Mr. Sumit Rai, Advocate with Ms. Nidhi Singh, Ms. Deepti
Mohan, Ms. Binjal Samani and Mr. Niket Dalal, Advocates i/b
Vidhii Partners for the Respondent.
ORDER:
1. Adjourned on the request of the learned counsel for the appellant. List on September 29, 2022.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to 2 act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member RAJALA Digitally signed by RAJALAKSHMI KSHMI HDate:
NAIR 26.09.2022 2022.10.03 H NAIR 14:18:15 +05'30' msb