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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019

10. Appraisal of the Backward Classes Sub-Plan Schemes by the Nodal Agencies.

- The Nodal Agency for Backward Classes Sub-Plan, shall take up appraisal of the Backward Classes Sub-Plan Schemes submitted by departments, to ensure conformity with the conditions and norms laid down in the Act.