Section 7(5)(iv) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Meghalaya - Subsection

Section 7(5)(iv) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(iv)an evaluation of the current policies of Government vis-a-vis the fiscal management principles set out in section 5 the fiscal objectives set out in the Medium Term Fiscal Policy Statement under sub-section (3) of Section 7 and fiscal targets set out in Section 4.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Meghalaya - Subsection

Section 7(5)(iv) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006