Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Chattisgarh - Subsection Section 21(7) in The C.G. Foreign Liquor Rules, 1996 (7)The licensee shall maintain day-to-day true account of all the quantity of foreign liquors received, stocked and sold.
