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Bengal Presidency - Section

Section 334 in Police Regulations, Bengal , 1943

334. Memorandum of points for inspection of police-stations and out-posts.

- A memorandum of points which should be thoroughly looked into by Superintendents, Sub-divisional Police Officers and Inspectors, is given in Appendix XXIII as an aide memoire. This memorandum is not exhaustive, and inspecting officers are, of course, at liberty to include within the scope of their inspections any other matters which appear to them to require scrutiny. It is not intended that remarks shall be recorded on any points unless they require notice, but it is expected that none of these points will be overlooked.